Rajasthan High Court - Jodhpur
Surendra Singh And Anr vs Anup Anup Singh on 9 April, 2021
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Misc. Appeal No. 677/2003
Surendra Singh and Anr.
----Appellants
Versus
Anup @ Anup Singh & Anr.
----Respondents
Connected With
S.B. Civil Misc. Appeal No. 525/2004
For Appellant(s) : None present
For Respondent(s) : Mr. S.R. Paliwal for Mr. Anil Bachawat
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 09/04/2021 Learned counsel for the appellants are directed to remain present and argue the matter positively on the next date.
The matters are adjourned.
(RAMESHWAR VYAS),J 24-25/AnilKC/-
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