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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(2) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)Such college or institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order namely:-
(i)names of the candidates whose name appears in the merit list of the Admission Committee,
(ii)candidates who has cleared the Qualifying Examination in the supplementary examination
(iii)names of the candidates who have passed qualifying examination from outside the Gujarat State, giving priority to the candidates of Gujarat origin.