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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Kerala - Subsection

Section 52(1)(i) in Kerala Veterinary and Animal Sciences University Act, 2010

(i)No Ordinance concerning the matter connected with the maintenance of standards of teaching and examination shall made by the Board of Management unless a draft thereof has been considered by the Academic Council.