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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2)(ii) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(ii)the test to which an animal may be submitted under sub-section (1) and the manner in which an animal may be dealt with under sub-section (2) of section 9 ;