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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4)(i) in The Rajasthan Laws Repealing Act, 1954

(i)any fine, penalty, forfeiture or punishment incurred in respect of any offence committed against any Rajasthan law so repealed, or