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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Chattisgarh - Subsection

Section 100(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)all public sewers and drains and all sewers, drains, tunnels, culverts, gutters and water courses in, alongside or under any streets and all works, materials and things appertaining thereto;