Section 2(j) in Himachal Pradesh Societies Registration Act, 2006
(j)"Registrar" means the Registrar of Co-operative Societies appointed under sub-section (1) of section 3 and includes Additional, Joint, Deputy and Assistant Registrars of Societies, appointed under sub-section(2) of the said section when exercising or performing all or any of the powers or duties of the Registrar;
