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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(2)(d) in Jharkhand Advocates' Welfare Fund Act, 2012

(d)the form in which an association of advocates may apply for recognition to the State Bar Council under sub-section (1) or sub section (2) of Section 14;