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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2)(c) in THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION ACT, 2020

(c)all monies received by the Corporation from the disposal of lands, buildings and other properties, movable and immovable and other transactions;