Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(d) in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960 (d)"Sem" means the rise or collection of sub-soil water or moisture to such an extent that the land so affected becomes unfit for cultivation; and
