Section 1961 in The Maharashtra Shops and Establishments Act, 1948
1961.
, subject to the condition that the present register shouldbe continued to be maintained and should be available forinspection at any reasonable time".]|-| 262. [ [ Inserted vide GM., I.E. & L.D, No. BSE 1480/CR-3206/Lab-5, dated 14th January, 1981.]| TheHindustan Photo Films Manufacturing Company Limited, 205, Dr.Annie Besant Road, Worli, Bombay-400 018.| Section
