Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 25 in Bihar Special Survey and Settlement Act, 2011 25. Power to frame technical guidelines. - The Director, Land Records & Survey, Bihar shall have the power to frame technical guidelines to carry out all or any of the purposes of this Act.
