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[Cites 0, Cited by 2] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(viii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(viii)particulars of the land which such person desires to retain within the ceiling area and the land which he desires to be declared as surplus land;