Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S. Manda Developers And Builders Pvt. ... on 19 August, 2019
Bench: Sangeet Lodha, P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 501/2019
The State of Rajasthan
----Appellant
Versus
M/s. Manda Developers And Builders Pvt. Ltd.
----Respondent
For Appellant(s) : Mr. Sandeep Shah, AAG.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE P.K. LOHRA Order 19/08/2019 Issue notice of application under Section 5 of the Limitation Act, returnable in two weeks.
(P.K. LOHRA),J (SANGEET LODHA),J 6-DJ/-
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