Section 11 in The Assam Administrative Tribunal Regulations, 1977
11. Copies of memorandum of appeal to be presented to the Tribunal.
- Along with the memorandum of appeal the appellant shall submit the following number of copies of the memorandum of appeal along with its annexures to the Registrar:(i)three copies for the Tribunal, and(ii)as many copies as there are respondents in the case.Enclosures
