Delhi High Court - Orders
Uravashi Fakay vs State Of Nct Of Delhi And Anr on 23 September, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~36&37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3566/2014, CRL.M.A. 351/2016, CRL.M.A. 33222/2018
and CRL.M.A. 33225/2018
URAVASHI FAKAY ..... Petitioner
Through: Mr. Pramod Kumar Dubey, Senior
Advocate with Mr. Shiv Chopra,
Advocate.
Versus
STATE OF NCT OF DELHI AND ANR. ..... Respondents
Through:Mr. Utkarsh, APP for the State with
Mr. Rupesh Raj, PS: Ashok Vihar.
Mr. Tarun Khanna, Advocate for R-2.
+ CRL.M.C. 3567/2014, CRL.M.A. 33221/2018, CRL.M.A.
33226/2018 and CRL.M.A. 11077/2019
SUNIL FAKAY ..... Petitioner
Through: Mr. Pramod Kumar Dubey, Senior
Advocate with Mr. Shiv Chopra,
Advocate.
Versus
STATE OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr. Utkarsh, APP for the State with
Mr. Rupesh Raj, PS: Ashok Vihar.
Mr. Tarun Khanna, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 23.09.2022 CRL.M.A. 11396/2019 in CRL.M.C. 3567/2014
1. Allowed, subject to all just exceptions.
2. The application is disposed of.
Signature Not Verified Digitally Signed By:PRIYA Signing Date:01.10.2022 13:03:06 -2-CRL.M.C. 3566/2014, CRL.M.A. 351/2016, CRL.M.A. 33222/2018 and CRL.M.A. 33225/2018 CRL.M.C. 3567/2014, CRL.M.A. 33221/2018, CRL.M.A. 33226/2018 and CRL.M.A. 11077/2019
1. Shri Pramod Kumar Dubey, learned senior counsel appearing on behalf of the petitioners submits that he has already filed list of dates and written synopsis.
2. A copy of the same has also been handed over to learned counsel appearing on behalf of the respondent No.2.
3. Learned counsel appearing on behalf of the respondent No.2 also submits that he has also filed his written synopsis yesterday vide dairy No.1595378/2022.
4. The Registry is directed to place the same on record.
5. List on 05.12.2022.
6. Interim order(s) to continue till then.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 23, 2022/p Signature Not Verified Digitally Signed By:PRIYA Signing Date:01.10.2022 13:03:06