Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(3) in Smoke-Nuisances Act, 1963 (3)At any time after the expiration of the said period, and after considering the objections, if any, submitted under sub-section (2), the State Government may, by notification in the Official Gazette, extend this Act to the said area.
