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Madhya Pradesh High Court

Mohd Imaan (Mohd Rumman) vs Chinta Singh on 8 September, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                                   1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                            RP No. 556 of 2023
                                          (MOHD IMAAN (MOHD RUMMAN) Vs CHINTA SINGH AND OTHERS)

                           Dated : 08-09-2023
                                  Shri Sanjay Agrawal - Senior Advocate with Shri Siddhant Kumar Jain

                           - Advocate for the petitioner.
                                  Shri Ashok Lalwani - Advocate for respondent No.1.

Counsel for the petitioner submits that other respondents are not required to be noticed because they are not the contesting respondents and he is ready to run the risk.

Considering the aforesaid, no notices are being issued to the other respondents.

Shri Lalwani, learned counsel appearing for respondent No.1 seeks time to file reply of the review petition.

15 days' time is granted for the said purpose. List this matter on 26.09.2023. In the meantime, status-quo in respect of property of the petitioner shall be maintained.

(SANJAY DWIVEDI) JUDGE rao Signature Not Verified Signed by: SATYA SAI RAO Signing time: 9/9/2023 10:54:56 AM