Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(2) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012 (2)Every appeal shall be in writing and accompanied by a copy of the order of the competent authority against which appeal has been preferred.
