Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Nagaland - Subsection Section 135(3) in Nagaland Municipal Act, 2001 (3)The provisions of sub-section (5), sub-section (6), sub-section (7), and sub-section (8) of section 131 shall, thereafter mutatis mutandis, apply.
