Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 46 in The Kerala Panchayat Buildings Rules, 2011

46. Corridors, Verandahs and passageways.

- The clear width of any corridor, verandah or passageway in any building shall not be less than 1.0 metre at any point