Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3119] [Entire Act] Bengal Presidency - Subsection Section 3119(3) in Calcutta Port Act, 1890 (3)The Central Government may, by notification in the Official Gazette, exempt any goods or class of goods from the operation of this section.
