Bombay High Court
Vikram Bhimrao Kabir vs The State Of Maharashtra Through ... on 11 February, 2021
Author: Surendra P. Tavade
Bench: S.C. Gupte, Surendra P. Tavade
P.H. Jayani common order dt. 11.02.2020 DB (2).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION /
CIVIL APPELLATE JURISDICTION
CORAM: S.C. GUPTE &
SURENDRA P. TAVADE, JJ.
DATED : 11 FEBRUARY, 2021. P. C. :-
. Due to paucity of time, the following matters shown on today's board are curtailed from the board and are adjourned to 05/03/2021. Ad- interim relief, if any, operating in these matters, shall continue till the next date.
Sr. No. Petition No. Sr. No. Petition No. 48 WPST/97861/2020 49 WPST/98056/2020 51 WPST/74/2021 52 WP/396/2021 53 WPST/1090/2021 55 WPST/1948/2021 with WPST/1095/2021 with WPST/1099/2021 with WPST/1104/2021 with WPST/1105/2021 with WPST/1109/2021 with WPST/1112/2021 with WPST/1115/2021 with WPST/1116/2021 with WPST/1117/2021 with WPST/1119/2021 Preeti H. Jayani (SURENDRA P. TAVADE, J.) (S.C. GUPTE, J.) Digitally signed by Preeti H. Jayani Date: 2021.02.18 12:34:21 +0530 1/1