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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(ii) in The Bombay Entertainments Duty Rules, 1958

(ii)where the proprietor of an entertainment changes hands, it shall be lawful for the new proprietor, after giving due notice, to the prescribed officer to purchase from the former proprietor the stock of unused stamps in the latter's possession.