Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] Bombay Presidency - Subsection Section 63(2)(g) in Bombay Primary Education Act, 1947 (g)provision for the welfare of the children attending primary schools including provision for the care of their health and for the physical and moral training;