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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(4)(iii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(iii)Person holding licence in Form-CS. 3 under Andhra Pradesh Excise (Grant of licence of selling by In-house and conditions of Licence) Rules, 2005.