Delhi High Court - Orders
M Tech Developers Pvt. Ltd vs National Faceless Assessment Centre, ... on 28 November, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15567/2022
M TECH DEVELOPERS PVT. LTD. ..... Petitioner
Through: Mr Bibhuti Kumar Singh, Adv.
versus
NATIONAL FACELESS ASSESSMENT
CENTRE, DELHI & ANR. ..... Respondents
Through: Mr Abhishek Maratha, Sr Standing
Counsel with Mr Parth Semwal,
Standing Counsel.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 28.11.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. The Hon'ble Division Bench did not assemble as Hon'ble Mr Justice Rajiv Shakdher is participating in the First Regional Conference on Access to Legal Aid: Strengthening Access to Justice in the Global South in the Supreme Court of India today.
2. Renotify on 08.04.2024.
BY ORDER COURT MASTER NOVEMBER 28, 2023 aj Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2023 at 21:30:02