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[Cites 0, Cited by 2] [Section 28(2)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(2)(g) in Bihar Hindu Religious Trusts Act, 1950

(g)to give directions for the proper administration of a religious trust in accordance with the law governing such trust and the wishes of the founder in so far as such wishes can be ascertained and are not repugnant to such law;