Bombay High Court
Mohammed Mohiuddin Mohammed ... vs Amiroddin Shamshuddin Shaikh And ... on 7 September, 2021
Author: S. G. Mehare
Bench: Ravindra V. Ghuge, S. G. Mehare
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
909 CIVIL APPLICATION NO.2767 OF 2021
IN WP/12565/2018
MOHAMMED MOHIUDDIN MOHAMMED RASHIDUDDIN AND
OTHERS
VERSUS
AMIRUDDIN SHAMSHUDDIN SHAIKH AND OTHERS
WITH WP/12565/2018
WITH CA/4246/2019 IN WP/12565/2018
...
Advocate for Applicants in CA.2767/21 : Mr. Moin N. Shaikh
(Absent).
Advocate for Applicant in CA.4246/19 : Mr. P. N. Sonpethkar.
AGP for Respondents-State : Mr. S. B. Yawalkar.
...
CORAM : RAVINDRA V. GHUGE, AND
S. G. MEHARE, JJ.
DATE : 07.09.2021
PER COURT :-
1. Civil Application No.2767 of 2021 is an application filed by the applicants - Mohammed Mohiuddin and others. Though urgent circulation is granted, Mr. Moin N. Shaikh, the learned advocate for the applicants is absent.
2. As such, office to note that the said civil application shall not be circulated and shall come up only in due course.
(S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ...
vmk/-
::: Uploaded on - 09/09/2021 ::: Downloaded on - 09/09/2021 23:46:54 :::