Kerala High Court
Hajira vs Anto on 23 December, 2009
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
MONDAY, THE 19TH DAY OF MARCH 2018 / 28TH PHALGUNA, 1939
RFA.No. 259 of 2010
AGAINST THE JUDGMENT IN OS NO.621/2007 ON THE FILE OF THE PRINCIPAL
SUB COURT, THRISSUR DATED 23.12.2009.
APPELLANTS/DEFENDANTS:
1 HAJIRA, AGED 70 YEARS,
D/O.RAYANMARAKKAR VEETTIL CHEKKU AND
W/O.KOLAMBIL PADINJAKKARA KUNJUMUHAMMED,
ENKAKKAD DESOM & VILLAGE, THALAPPILLY TALUK.
2 YAHYA ASHRAF, AGED 57 YEARS,BUSINESS,
S/O.MR.KUNJIMUHAMMED,ENKAKKAD DESOM & VILLAGE,
THALAPPILLY TALUK,REP. BY HIS POWER OF ATTORNEY.HOLDER,
(NO.51/1986 OF WADAKKANCHERY SUB REGISTRY),
MR.KUNJUMUHAMMED,PENSIONER,
S/O.KOLAMBIL, PADINJAKKARA KAMMATH,
ENKAKKAD DESOM & VILLAGE, THALAPPILLY TALUK.
3 ABDUL RAHAMAN, AGED 54 YEARS, COMPANY EMPLOYEE,
S/O.MR.KUNJIMUHAMMED,REP. BY HIS POWER OF ATTORNEY HOLDER,
(DATED.06/11/1993 SIGNED BEFORE CONSULATE GENERAL, OF INDIA
DUBAI),MR.KUNJUMUHAMMED,S/O.KOLAMBIL, PADINJAKKARA
KAMMATH, ENKAKKAD DESOM & VILLAGE, THALAPPILLY TALUK.
4 SHAHEERA, AGED 49 YEARS,D/O.MR.KUNJUMUHAMMED
AND W/O.KINARAMAKKAL ABDUL RAHIMAN,REP. BY HER,
POWER OF ATTORNEY HOLDER(N0.145/84 OF WADAKKANCHERY SRO),,
MR.KUNJUMUHAMMED,S/O.KOLAMBIL PADINJAKKARA, KAMMATH,
ENKAKKAD DESOM & VILLAGE,THALAPPILLY TALUK.
5 ABDUL SHUKKOOR, AGED 47 YEARS,COMPANY EMPLOYEE
S/O.KUNJUMUHAMMED,REP. BY HIS POWER OF ATTORNEY HOLDER,
(NO.3/2003 OF WADAKKANCHERRY SRO),
MR.KUNJUMUHAMMED,S/O.KOLAMBIL PADINJAKKARA KAMMATH,
ENKAKKAD DESOM & VILLAGE,THALAPPILLY TALUK.
6 BUSHARA, AGED 45 YEARS,D/O.KUNJUMUHAMMED,
REP. BY HER POWER OF ATTORNEY HOLDER
(NO.3060/91 REGD. BEFORE THE EMBASSY OF INDIA DATED 12/08/91),
MR.KUNJUMUHAMMED,S/O.KOLAMBIL PADINJAKKARA, KAMMATH,
ENKAKKAD DESOM & VILLAGE,THALAPPILLY TALUK.
BY ADVS.SRI.S.SREEKUMAR (SR.)
SRI.C.A.MAJEED
SRI.K.H.ASIF
R.F.A.NO.259 OF 2010
:: 2 ::
RESPONDENTS/PLAINTIFFS:
1. ANTO, AGED 45 YEARS, S/O.NEDUMBARAYIL POULOSE, RESIDING AT PULLAKANDATH, MADAKKATHARA VILLAGE, THRISSUR TALUK.
2. THANKACHAN, AGED 45 YEARS, S/O.OROTHKUDI POULOSE, RESIDING AT PULLAKANDATH, MADAKKATHARA VILLAGE, THRISSUR TALUK.
3. LAIJU VARGHESE, AGED 38 YEARS, BEAUTICIAN, D/O.KURISINGAL OUSEPH,, MOOKKANNUR VILLAGE, ALUVA TALUK NOW RESIDING AT KOTHAKULAM, VENGALAKUNNU, KATTILA POOVAM, THRISSUR DISTRICT.
4. MEERA, AGED 53 YEARS, W/O.DARIAM VEETTIL JOSEPH @ BABURAJ, ENKAKKAD VILLAGE DESOM, THALAPPILLY TALUK.
R1-4 BY ADV. SRI.K.G.BALASUBRAMANIAN THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON 14.02.2018, THE COURT ON 19.03.2018 DELIVERED THE FOLLOWING:
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