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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(5)(f) in The M.P. Bhumi Vikas Rules, 1984

(f)a statement indicating the total area of the site, area utilized under roads, open spaces for parks, play-grounds, recreation spaces and development plan reservations, schools, shopping and other public places alongwith their percentage with reference to the total area of the site proposed to be subdivided; and