Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(k) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(k)'Term loan" means any loan or advance where the terms under which money is loaned or advance provide for repayment along with interest thereof during a period of not less than five years.