Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 129C(4)] [Section 129C] [Entire Act]

Union of India - Subsection

Section 129C(4)(c) in The Customs Act, 1962

(c)the amount of fine or penalty involved, does not exceed [ten lakh rupees] [ Substituted by Act 33 of 1996, Section 66, for " one lakh rupees" (w.e.f. 28.9.1996).].