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State of West Bengal - Section

Section 31 in West Bengal Stamp Rules, 1994

31. Particulars to be noted by the Collector at the time of granting refund or renewal.

- If the Collector is satisfied that the applicant is entitled to the refund or renewal, he shall grant such refund or renewal, as the case may be, entering the necessary particulars in the counterfoil attached to the application, and taking the applicant's receipt thereon.