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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(f) in Water (Prevention and Control of Pollution) Act, 1974

(f)the conditions subject to which a person may be appointed as a consulting engineer to the State Board under sub-section (4) of section 12;