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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959

(c)"filming", together with its grammatical variations and cognate expressions, means the preparation of a cinematographic film [including video film] [Inserted by G.S.R. 90, dated 30.1.1991 (w.e.f. 1.3.1991).] with the aid of a camera which is capable of taking films of more than eight millimetres and which requires the use of a stand or involves other special previous arrangements;