Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Nagaland - Subsection Section 15(c) in The Nagaland Excise Act, 1967 (c)licence, on such conditions as the State Government thinks fit to impose, the construction and working of a distillery or brewery;
