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Union of India - Section

Section 22 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

22. Acting in Higher Posts.

(1)Indian Naval, Army or Air Force officers, temporarily acting in any higher command, shall be entitled during their temporary tenure, to all the honours and salutes that may appertain to such command.
(2)Officers, temporarily acting in any civil office, shall be entitled, during their temporary tenure, to all the honours and salutes that may appertain to such office.