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State of Uttar Pradesh - Section

Section 17 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

17. Depots to be in charge of an officer.

- Each depot shall be in charge of an officer appointed by or under the orders of Conservator of Forests, or the Divisional Forest Officer. No forest produce shall be stored at or removed from the depot without permission of the officer-in-charge of the depot.