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State of Rajasthan - Section

Section 4 in The Rajasthan Warehouses Rules, 1960

4. Scale of fee for grant of licence.

- The scale of annual fees prescribed for grant of a licence under sub-section (2) of section 4 to a warehouseman for the conduct of his business shall be as under:-
(a)Warehouse having a storage capacity up to 25,000 cubic feet Rs. 50/-.
(b)For every additional 25,000 cubic feet storage capacity or fraction thereof Rs. 50/-.