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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(1) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012

(1)Persons appointed on contract shall be governed by the Chhattisgarh Civil Service (Conduct) Rules, 1965.