Bombay High Court
Lalit Ganesh Chaudhari vs The State Of Maharashtra on 21 November, 2019
Author: R.G. Avachat
Bench: R.G. Avachat
32-cr.appln.2455-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO.2455 OF 2019
LALIT GANESH CHAUDHARI
VERSUS
THE STATE OF MAHARASHTRA.
----
Mr. Rohit Patwardhan, Advocate h/f. Mr. Satej Jadhav,
Advocate for applicant
Mr. S.D.Ghayal, APP for respondent
----
CORAM : R.G. AVACHAT, J.
DATE : NOVEMBER 21, 2019 PER COURT :-
Learned Counsel for the applicant, on instructions, seeks to withdraw the application. The application, therefore, stands disposed of as withdrawn.
[R.G. AVACHAT, J.] kbp ::: Uploaded on - 22/11/2019 ::: Downloaded on - 23/11/2019 02:08:27 :::