Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(1) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (1)The term of the office of the nominated members of the General Council shall subject to sub-sections (2) and (3) be three years.
