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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(1) in Motherhood University Act, 2014

(1)The Finance Committee shall consist of, namely:-
(a)the Vice-Chancellor - Chairman;
(b)the Finance Officer - Secretary;
(c)Principal Secretary/Secretary to the State Government of the Higher Education Department;
(d)such other members as may be prescribed In the Statutes.