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Jammu & Kashmir High Court

Ashok Kumar Sharma And Others vs Ashok Kumar Sharma And Others on 15 December, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                  Sr. No. 128
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU
                                             CR No. 59/2019
                                             CM No. 5880/2021
                                             CM No. 8276/2019


Ashok Kumar Sharma and others                      .....Appellant(s)/Petitioner(s)


                      Through: Mr. Sushil Chandel, Advocate


                 Vs


Ashok Kumar Sharma and others                                  ..... Respondent(s)

                      Through:   Mr. Raghu Mehta, Advocate for R-1 & 2.


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                   ORDER

Steps be taken for service of the respondent Nos. 3 & 4.

List on 29.03.2022.

Meanwhile, interim direction, if any, to continue.

(Puneet Gupta) Judge Jammu 15.12.2021 Shammi