Jammu & Kashmir High Court
Ashok Kumar Sharma And Others vs Ashok Kumar Sharma And Others on 15 December, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 128
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CR No. 59/2019
CM No. 5880/2021
CM No. 8276/2019
Ashok Kumar Sharma and others .....Appellant(s)/Petitioner(s)
Through: Mr. Sushil Chandel, Advocate
Vs
Ashok Kumar Sharma and others ..... Respondent(s)
Through: Mr. Raghu Mehta, Advocate for R-1 & 2.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Steps be taken for service of the respondent Nos. 3 & 4.
List on 29.03.2022.
Meanwhile, interim direction, if any, to continue.
(Puneet Gupta) Judge Jammu 15.12.2021 Shammi