Himachal Pradesh High Court
Unknown vs Sukhwinder Singh V. State Of H.P on 25 July, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sukhwinder Singh v. State of H.P. CRMP(M) No.1419 of 2024 .
25.07.2024 Present: Mr. N.S. Chandel, Senior Advocate, with Mr. Kshitiz Thakur, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State.
Status report filed, which is ordered to be taken on record.
Learned Additional Advocate General informs the Court that the matter is now listed for recording the statement of the remaining prosecution witnesses on 30.07.2024.
Accordingly, as prayed for, the case is ordered to be listed for consideration on merit on 01.08.2024.
(Ajay Mohan Goel) Judge July 25, 2024 (Vinod) ::: Downloaded on - 25/07/2024 20:34:56 :::CIS