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[Cites 0, Cited by 1] [Section 18(1)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1)(a) in The Gujarat Agricultural Lands Ceiling Act, 1960

(a)if the portion of such survey number or sub-division to be included in the surplus land is a fragment, to the whole of such survey number or subdivision shall be excluded in the surplus land.