Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act] State of Odisha - Subsection Section 109(2)(e) in The Orissa Development Authorities Rules, 1983 (e)conservation, preservation and beautification of monumental buildings, public parks and public gardens including location or installation of statues and fountains therein;