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[Cites 0, Cited by 0] [Section 10A(7)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(7)(e) in The Dentists Act, 1948

(e)whether any arrangement has been made or programme drawn to impart proper training to students likely to attend such authority or institution or course of study or training by persons having the recognised dental qualifications;