Jammu & Kashmir High Court - Srinagar Bench
Aijaz Ahmad Khan vs Ut Th. P/S Baramulla on 26 April, 2024
Author: Tashi Rabstan
Bench: Tashi Rabstan
S. No. 11
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlA(D) No. 13/2024
Aijaz Ahmad Khan ...Appellant/Petitioner(s)
Through: Mr. Shahbaz Sikander, Adv. vice
Mr. Aazim Pandith, Adv.
Vs.
UT Th. P/S Baramulla ...Respondent(s)
Through: Ms. Maha Majeed, Assisting Counsel vice
Mr. Mohsin Qadri, Sr. AAG
CORAM:
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE
ORDER
26.04.2024 Learned appearing counsel for the respondents seeks and is granted two weeks time to file the response.
List on 15th May, 2024.
(Mohammad Yousuf Wani) (Tashi Rabstan)
JUDGE JUDGE
SRINAGAR
26.04.2024
Sakeena